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[Cites 0, Cited by 0] [Section 51(14)] [Section 51] [Entire Act]

State of Madhya Pradesh - Subsection

Section 51(14)(f) in The M.P. Swayatta Sahakarita Adhiniyam, 1999

(f)state whether or not any of the directors had at any time during the financial year under review, become ineligible under this Act to continue in office as a director; and