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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

(2)The operator, on demand, shall make available to the competent authority the information and records in hard copy or electronic form, that clearly show,-
(a)the issuing authority and the authority approving it in the organization; and
(b)the date of approval.