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[Cites 0, Cited by 0] [Section 93(2)] [Section 93] [Entire Act]

State of Punjab - Subsection

Section 93(2)(ee) in The Punjab Distillery Rules, 1932

(ee)[ The sale of Punjab Medium Liquor of 50 degree proof strength in pouches of 180ml capacity, shall be allowed in border area and illicit liquor prone areas, with the prior approval of the Excise Commissioner, Punjab.] [Substituted by Punjab Notification No. G.S.R. 8/P.A. 1/14/Sections 21 and 59/Amd(50)/2005. dated 24.3.2006.]