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State of Andhra Pradesh - Section

Section 16 in Andhra Pradesh Maintenance of Parents and Senior Citizens Rules, 2011

16. Registration and Acknowledgement of appeal.

- On receipt of an appeal, the Appellate Tribunal shall register it in a record to be maintained for the purpose in such form as in the Form-O and shall, after registering such appeal, give an acknowledgement to the appellant specifying the appeal number in Form 'J'.