Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 18] [Section 41] [Entire Act] Union of India - Subsection Section 41(2) in The Customs Act, 1962 (2)The person delivering the export manifest or export report shall at the foot thereof make and subscribe to a declaration as to the truth of its contents.
