Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Lok Sabha Debates

Demand To Handover The Disturbed Areas Of Midnapore And Hoogly District Of West ... on 25 August, 2000

Title: Demand to handover the disturbed areas of Midnapore and Hoogly district of West Bengal to the military authorities.

DR. NITISH SENGUPTA (CONTAI): Sir, I want to draw your attention to the fact that four thanas in Midnapore district, three in Hooghly disrict and two in Bankura district have become disturbed areas. Therefore, the State authorities should be advised to hand them over to military authorities under the Aid to Civil Authorities Provision of the Criminal Procedure Code.… (Interruptions)

MR. SPEAKER: Now, Shri Suresh Kurup.

… (Interruptions)

MR. SPEAKER: Shri Bwiswmuthiary, please go to your seat.

… (Interruptions)

MR. SPEAKER: I called the name of Shri Suresh Kurup.

… (Interruptions)

MR. SPEAKER: Now, Shri Priya Ranjan Dasmunsi.

… (Interruptions)

MR. SPEAKER: Hon Members, what is this? This is not proper. Today is the last day … (Interruptions)

MR. SPEAKER: Hon. Members, please go to your seats.

… (Interruptions)

_________________________________________________________________ *Not Recorded.

   

MR. SPEAKER: Today is the last day of the Session.

… (Interruptions)

MR. SPEAKER: What is this? Hon. Members, please go to your seats.

… (Interruptions)