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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Chattisgarh - Subsection

Section 12(2)(g) in International Institute of Information Technology (IIIT) University Act, 2013

(g)consider and approve annual accounts and the budget estimate of the Institute for the financial year next, as recommended by the Finance Committee;