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Madhya Pradesh High Court

Sudama vs The State Of Madhya Pradesh on 14 January, 2020

Author: Sanjay Yadav

Bench: Sanjay Yadav

1 CRA-24-2020 The High Court Of Madhya Pradesh CRA-24-2020 (SUDAMA Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 14-01-2020 Let the default be made good within a period of 15 days.


                                       (SANJAY YADAV)                                    (ATUL SREEDHARAN)
                                           JUDGE                                                  JUDGE


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  SAN




Digitally signed by ASHISH DATTA
Date: 2020.01.20 15:57:33 IST