Madhya Pradesh High Court
Sudama vs The State Of Madhya Pradesh on 14 January, 2020
Author: Sanjay Yadav
Bench: Sanjay Yadav
1 CRA-24-2020 The High Court Of Madhya Pradesh CRA-24-2020 (SUDAMA Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 14-01-2020 Let the default be made good within a period of 15 days.
(SANJAY YADAV) (ATUL SREEDHARAN)
JUDGE JUDGE
a
Signature Not Verified
SAN
Digitally signed by ASHISH DATTA
Date: 2020.01.20 15:57:33 IST