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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of West Bengal - Subsection

Section 35(i) in The Bengal Agricultural Debtors Act, 1936

(i)for the recovery of a debt included in an application under section 8 [or under sub-section (2) of section 37A] [Inserted by Bengal Act 2 of 1942.] or in a statement under sub-section (1) of section 13, until-