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[Cites 0, Cited by 0] [Section 1129] [Entire Act]

Bengal Presidency - Subsection

Section 1129(a) in Police Regulations, Bengal , 1943

(a)Under rule 58(a) in Chapter III of the High Court's General Rules and Circular Orders (Criminal), Sessions. Judges give Magistrates and Superintendents facilities for inspecting the records of cases in their Courts.