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Delhi High Court - Orders

Bhag Singh vs Union Of India & Ors on 17 January, 2019

Author: C. Hari Shankar

Bench: Chief Justice, C. Hari Shankar

$~18.
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+   W.P.(C) 6475/2018
    BHAG SINGH                                        ..... Petitioner
                     Through:      Mr.Sushil Kr.Jain, Adv.
                Versus
    UNION OF INDIA & ORS                       ..... Respondents
                  Through: Mr.Bhagwan Swaroop Shukla, CGSC
                  with Mr.Kamaldeep, Adv. for UOI.
                  Mr.Pawan Kawrani, Adv. with Mr.Mukesh
                  Sachdeva, Adv. for DDA.
                  Mr. Rishikesh Kumar, ASC with Mr. Premsagar
                  Pal, Advs. for R-3 & 5.
    CORAM:
    HON'BLE THE CHIEF JUSTICE
    HON'BLE MR. JUSTICE C. HARI SHANKAR

                      ORDER

% 17.01.2019 List on 15.02.2019.

CHIEF JUSTICE C. HARI SHANKAR, J JANUARY 17, 2019 kks