Delhi High Court - Orders
Bhag Singh vs Union Of India & Ors on 17 January, 2019
Author: C. Hari Shankar
Bench: Chief Justice, C. Hari Shankar
$~18.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6475/2018
BHAG SINGH ..... Petitioner
Through: Mr.Sushil Kr.Jain, Adv.
Versus
UNION OF INDIA & ORS ..... Respondents
Through: Mr.Bhagwan Swaroop Shukla, CGSC
with Mr.Kamaldeep, Adv. for UOI.
Mr.Pawan Kawrani, Adv. with Mr.Mukesh
Sachdeva, Adv. for DDA.
Mr. Rishikesh Kumar, ASC with Mr. Premsagar
Pal, Advs. for R-3 & 5.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 17.01.2019 List on 15.02.2019.
CHIEF JUSTICE C. HARI SHANKAR, J JANUARY 17, 2019 kks