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State of Odisha - Section

Section 20 in The Orissa Universities (Non-teaching employees) Revised Scales of Pay Rules, 2009

20. Interpretation and power to remove anomalies or any other difficulties.

- If any question arises relating to the interpretation of any of the provisions of these rules, for removal of anomalies, omissions, difficulties, printing and clerical errors, all such matters shall be referred to the Chancellor and State Government for clarification and decision.The procedure of fixation and drawal of pay in the revised scale of pay under the ORSP Rules, 2008 and clarification issued by the State Government in Finance Department in that connection shall be made applicable to the University Employees (non-teaching) as per Sub-section (2) of Section 24 of the Orissa Universities Act, 1989.