Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 206] [Entire Act] State of Andhra Pradesh - Subsection Section 206(b) in Andhra Pradesh Rules Under the Registration Act, 1908 (b)The Inspector General of Registration and Stamps in respect of licensees authorised to prepare and write documents in more than one zone.]
