Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 14 in The Election Expenses (Maintenance and Lodging of Account) Madhya Pradesh Order, 1997 14. Remuneration/cost of food/refreshment given to- (i)election agent(ii)polling agents(iii)counting agents(iv)general workers/supporters/workers visiting house-to-house.
