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Madhya Pradesh High Court

Ghasiram vs The State Of Madhya Pradesh on 25 January, 2019

1 MCRC-883-2019 The High Court Of Madhya Pradesh MCRC-883-2019 (GHASIRAM Vs THE STATE OF MADHYA PRADESH) 3 Jabalpur, Dated : 25-01-2019 List the matter along with M.Cr.C.No.877/2019.

(VISHNU PRATAP SINGH CHAUHAN) JUDGE vinay Digitally signed by VINAY KUMAR BURMAN Date: 30/01/2019 16:20:43