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State of Haryana - Section

Section 4 in The Haryana Rural Development Act, 1986

4. Officers and servants of Board.

(1)The Board may with the prior approval of the State Government create such posts and appoint officers and servants thereto as it may consider necessary for the efficient discharge its duties.
(2)The conditions of service, functions and duties of the officers and servants of the Board shall be such as may be prescribed.