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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(2)(h) in The U.P. Advocates Welfare Fund Act, 1974

(h)[ the sale proceeds of stamps transferred by the State Government in accordance with Section 19; [Instituted by U.P. Act 21 of 1988, vide Section 3 (b) (w.e.f. 14- 4-1989)]