Section 1 in The Punjab State Warehousing Corporation Staff (Conditions of Service) Group A and Group B Service Regulations, 2002
1. Short title, commencement and application.
(1)These regulations may be called the Punjab State Warehousing Corporation Staff (Conditions of Service) Group A and Group B Service Regulations, 2002.(2)These shall come into force with effect from the date these are approved by the Board of Directors.(3)These shall apply to the posts specified in Appendix 'A'.
