Madhya Pradesh High Court
Nagar Panchayat, Shahpur vs Randheer Gour on 4 November, 2016
4.11.2016 No one appeared for the petitioner in the first round. However, due to paucity of time, the following matters could not be taken up in the second round, therefore, the same are adjourned as under :
Serial Number Next date of listing 157, 158 and 159 07/11/16 160 and 161 08/11/16 162 and 163 09/11/16 164 and 165 10/11/16 166 and 167 11/11/16 56, 58, 59, 61, 63, 65, 66, After four weeks 67, 68, 69, 73, 74, 76, 78 79, 82, 83, 84, 85, 86, 88, 89, 90, 92, 94, 95, 96, 97, 98, 99, 100, 101, 102, 103, 104, 105, 106, 107, 108, 109, 110, 111, 113, 114, 115, 116, 117, 118, 119, 120, 121, 122, 123, 126, 128, 129, 130, 132, 133, 135, 136, 140, 141, 142, 143, 144, 145, 146, 147, 149, 151, 152, 153, 154, 155, 156, 170, 171, 172, 174, 175, 176, 177, 178, 179 and 180 Interim order, if any, passed in any of the above matters to continue till next date of listing.
(SANJAY YADAV) JUDGE