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[Cites 0, Cited by 17] [Entire Act]

State of Tamilnadu - Section

Section 24 in Tamil Nadu Highways Act, 2001

24. Payment of interest.

- When the amount is not paid or deposited on or before taking possession of the land, the Government shall pay the amount determined with interest thereon at the rate of nine per cent per annum from the time of so taking possession until it shall have been so paid or deposited.