Section 20(1) in The West Bengal University of Health Sciences Act, 2002
(1)The Academic Council shall consist of the following members:-(a)the Vice-Chancellor who shall be the Chairman;(b)the three Pro-Vice-Chancellors;(c)the Controller of Examinations;(d)all Principals or Directors or Deans of all the Medical, Dental, Nursing Pharmacy, Homoeopathic, Ayurvedic, Unani teaching institutions in the State of West Bengal;(e)two distinguished teachers nominated by the Vice-Chancellor;(f)a nominee of the Government of West Bengal;(g)a representative from each (undergraduate and post-graduate) discipline not below the rank of Associate Professor, to be nominated by the Vice-Chancellor;(h)the Director of Medical Education, West Bengal; and(i)a nominee of the University Grants Commission.
