Gauhati High Court
Drone Kanta Das@ Duran Kr. Das vs The State Of Assam A on 19 October, 2023
Author: Malasri Nandi
Bench: Malasri Nandi
Page No.# 1/2
GAHC010241692023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : AB/3633/2023
DRONE KANTA DAS@ DURAN KR. DAS
S/O MAJEN CHANDRA DAS
VILL- BARBARI BENGGALI
P.S. CHABUA
DIST. DIBRUGARH, ASSAM
VERSUS
THE STATE OF ASSAM A
BEING P REP. BY THE LD. PP, GOVT OF ASSAM
Advocate for the Petitioner : MR. A R SHOME
Advocate for the Respondent : PP, ASSAM
BEFORE
HONOURABLE MRS. JUSTICE MALASRI NANDI
ORDER
Date : 19.10.2023 Heard Mr. A.R. Shome, learned counsel for the petitioner. Also heard Mr. K.K. Das, learned Additional Public Prosecutor appearing for the State. Call for the case diary pertaining to Chabua P.S. Case No. 90/2023(corresponding to G.R. Case No. 1095/2023) registered under Section Page No.# 2/2 120(B)/406/420 IPC.
List on 07.11.2023.
JUDGE Comparing Assistant