Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Karnataka - Section Section 41 in Rajiv Gandhi University of Health Sciences Act, 1994 41. Power of Government to direct audit. - The Government shall have power whenever deemed necessary to order the audit of the accounts of the University by such auditors as it may direct.
