Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 8 in Gujarat Tax on Entry of Specified Goods into Local Areas Rules, 2001 8. Notice for payment of tax or penalty. - A notice under section 10 for payment of tax or penalty shall be in Form 3.
