Patna High Court - Orders
M/S Balaji Food And Beverage Authoried ... vs The Union Of India & Ors on 1 October, 2015
Author: Ravi Ranjan
Bench: Ravi Ranjan
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.2276 of 2015
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M/s Balaji Food and Beverage Authorized Franchisee
.... .... Petitioner/s
Versus
The Union of India & Ors.
.... .... Respondent/s
======================================================
With
Civil Writ Jurisdiction Case No.2160 of 2015
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M/s Dheeraj Kumar @ Dheeraj Kumar Singh
.... .... Petitioner/s
Versus
The Union of India & Ors.
.... .... Respondent/s
======================================================
With
Civil Writ Jurisdiction Case No.2290 of 2015
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Puja Enterprises , Authorized Franchisee
.... .... Petitioner/s
Versus
The Union of India & Ors.
.... .... Respondent/s
======================================================
Appearance :
(In CWJC No.2276 of 2015)
For the Petitioner/s : Mr. S.S. Dwivedi, Sr. Advocate
Mr. S. C. Mishra, Advocate
For the Respondent/s : Mr. S.D. Sanjay, A.S.G.
Mr. Bijoy Kumar Sinha, Advocate
(In CWJC No.2160 of 2015)
For the Petitioner/s : Mr. S.S. Dwivedi, Sr. Advocate
Mr. S. C. Mishra, Advocate
For the Respondent/s : Mr. S.D. Sanjay, A.S.G.
Mr. A.K. Sinha, Advocate
(In CWJC No.2290 of 2015)
For the Petitioner/s : Mr. S.S. Dwivedi, Sr. Advocate
Mr. S. C. Mishra, Advocate
For the Respondent/s : Mr. S.D. Sanjay, A.S.G.
Mr. Rakesh Kumar Sinha, Advocate
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CORAM: HONOURABLE DR. JUSTICE RAVI RANJAN
ORAL ORDER
7 01-10-2015Heard the parties.
Put up for further hearing on 6.10.2015 at 2.15 P.M. as a first case subject to part heard, if any, under the heading for admission.
(Dr. Ravi Ranjan, J) V.K. Pandey/-
U