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Patna High Court - Orders

M/S Balaji Food And Beverage Authoried ... vs The Union Of India & Ors on 1 October, 2015

Author: Ravi Ranjan

Bench: Ravi Ranjan

                        IN THE HIGH COURT OF JUDICATURE AT PATNA
                              Civil Writ Jurisdiction Case No.2276 of 2015
                   ======================================================
                   M/s Balaji Food and Beverage Authorized Franchisee
                                                                                    .... ....   Petitioner/s
                                                          Versus
                   The Union of India & Ors.
                                                                                  .... .... Respondent/s
                        ======================================================
                                                             With
                                        Civil Writ Jurisdiction Case No.2160 of 2015
                   ======================================================
                   M/s Dheeraj Kumar @ Dheeraj Kumar Singh
                                                                                   .... .... Petitioner/s
                                                           Versus
                   The Union of India & Ors.
                                                                                  .... .... Respondent/s
                        ======================================================
                                                             With
                                        Civil Writ Jurisdiction Case No.2290 of 2015
                   ======================================================
                   Puja Enterprises , Authorized Franchisee
                                                                                   .... .... Petitioner/s
                                                           Versus
                   The Union of India & Ors.
                                                                                  .... .... Respondent/s
                   ======================================================
                   Appearance :
                   (In CWJC No.2276 of 2015)
                   For the Petitioner/s      : Mr. S.S. Dwivedi, Sr. Advocate
                                                 Mr. S. C. Mishra, Advocate
                   For the Respondent/s        : Mr. S.D. Sanjay, A.S.G.
                                                 Mr. Bijoy Kumar Sinha, Advocate
                   (In CWJC No.2160 of 2015)
                   For the Petitioner/s      : Mr. S.S. Dwivedi, Sr. Advocate
                                                 Mr. S. C. Mishra, Advocate
                   For the Respondent/s        : Mr. S.D. Sanjay, A.S.G.
                                                 Mr. A.K. Sinha, Advocate
                   (In CWJC No.2290 of 2015)
                   For the Petitioner/s      :   Mr. S.S. Dwivedi, Sr. Advocate
                                                 Mr. S. C. Mishra, Advocate
                   For the Respondent/s        : Mr. S.D. Sanjay, A.S.G.
                                                 Mr. Rakesh Kumar Sinha, Advocate
                   ======================================================
                       CORAM: HONOURABLE DR. JUSTICE RAVI RANJAN
                                     ORAL ORDER

7     01-10-2015

Heard the parties.

Put up for further hearing on 6.10.2015 at 2.15 P.M. as a first case subject to part heard, if any, under the heading for admission.

(Dr. Ravi Ranjan, J) V.K. Pandey/-

U