Section 1 in The Goa, Daman and Diu Debt Relief Act, 1980
1. Short title, extent and commencement.
(1)This Act may be called the Goa, Daman and Diu Debt Relief Act, 1980.(2)It extends to the whole of the Union territory of Goa, Daman and Diu.(3)It shall come into force with immediate effect.
