Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(e) in Secretary, Bihar Gram Katchahry (Employment, Service Conditions and Duties) Rules, 2007 (e)"Gram Katchahry" means the Gram Katchahry established under sub-section (1) of Section-90 of the Bihar Panchayat Raj Act, 2006;
