Delhi High Court - Orders
Indian Optometry Federation vs Union Of India & Ors on 26 February, 2019
Author: V. Kameswar Rao
Bench: Chief Justice, V. Kameswar Rao
$~19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5146/2017 & CM No.21966/2017
INDIAN OPTOMETRY FEDERATION ..... Petitioner
Through: Mr. Umesh Sharma, Adv.
versus
UNION OF INDIA & ORS ..... Respondents
Through: Ms. Shiva Lakshmi, CGSC with
Mr.Siddhanrth Singh, Adv. for R-1
Ms. Stuti Gujral & Ms. Malvika Awasthi, Advs.
for R-2
Mr. Amod Singh & Mr. Avnish Sharma, Advs. for
R-3.
Mr. Apoorv Kurup & Mr.A.C. Boxipatro, Advs.
for UGC/R-4
Mr. Sanjiv Joshi, Adv. for R-5
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 26.02.2019 Learned counsel for respondent No.1 submits that she would file the counter affidavit during the course of the day. She may do so.
Respondents No.4 and 6 shall also file their counter affidavits within four weeks with advance copy to other parties.
List on 16.07.2019.
CHIEF JUSTICE V. KAMESWAR RAO, J FEBRUARY 26, 2019/ns