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[Cites 0, Cited by 0] [Section 54(18)] [Section 54] [Entire Act]

State of Jharkhand - Subsection

Section 54(18)(viii) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(viii)Images or statements admissible in the interview of the child not to be detrimental to the mental or physical well- being of the child.