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[Cites 0, Cited by 1] [Section 2(55)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(55)(i) in The Companies Act, 2013

(i)the subscriber to the memorandum of the company who shall be deemed to have agreed to become member of the company, and on its registration, shall be entered as member in its register of members;