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Bombay Presidency - Section

Section 2 in The Bombay Gas Supply Rules, 1940

2. Definitions.

- In these rules unless there is anything repugnant in the subject or context :-
(1)"Form" means a form appended to these rules;
(2)"Government" means the Government of Bombay;
(3)words and expressions used in the Act and not defined in these rules shall have the meanings assigned to them in the Act.