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[Cites 0, Cited by 0] [Section 70] [Entire Act]

State of Bihar - Subsection

Section 70(6) in Management and Working of the Forests

(6)The license-holder shall be bound to report in writing on the first day of each month to the Deputy Commissioner of Angul or to any other officer appointed by the said Deputy Commissioner in that behalf in such form as may be prescribed the capture or death during capture or otherwise of every elephant which has been captured or has died during capture or has been killed in the preceding month. In the event of failure to report any such capture or death the holder of the license shall forfeit to Government the sum of Rs. 3,000 for each elephant the capture or death of which he shall have omitted to report.