Delhi High Court - Orders
H.C. Keshwani vs State & Anr on 12 September, 2023
Author: Sudhir Kumar Jain
Bench: Sudhir Kumar Jain
$~15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.L.P. 682/2019
H.C. KESHWANI
..... Petitioner
Through: Mr. Himanshu Sethi and Ms.
Aishwarya Chhabra, Advs
versus
STATE & ANR.
..... Respondent
Through: Mr. Utkarsh, APP for the State
Mr. Jayanti Prasad, Adv. for R-2
CORAM:
HON'BLE DR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 12.09.2023
1. At request of the counsel for the respondent no.2, the matter is adjourned to 21.11.2023.
2. The petitioner and respondent no.2 are directed to appear in person before the court on the next date of hearing.
DR. SUDHIR KUMAR JAIN, J SEPTEMBER 12, 2023/rk This is a digitally signed order.
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