Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

H.C. Keshwani vs State & Anr on 12 September, 2023

Author: Sudhir Kumar Jain

Bench: Sudhir Kumar Jain

                                    $~15
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CRL.L.P. 682/2019
                                                H.C. KESHWANI
                                                                                                                                      ..... Petitioner
                                                                                      Through:                 Mr. Himanshu Sethi and Ms.
                                                                                                               Aishwarya Chhabra, Advs

                                                                                      versus

                                                STATE & ANR.
                                                                                                                                     ..... Respondent
                                                                                      Through:                 Mr. Utkarsh, APP for the State
                                                                                                               Mr. Jayanti Prasad, Adv. for R-2


                                                CORAM:
                                                HON'BLE DR. JUSTICE SUDHIR KUMAR JAIN
                                                              ORDER

% 12.09.2023

1. At request of the counsel for the respondent no.2, the matter is adjourned to 21.11.2023.

2. The petitioner and respondent no.2 are directed to appear in person before the court on the next date of hearing.

DR. SUDHIR KUMAR JAIN, J SEPTEMBER 12, 2023/rk This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 18:41:47