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State of Uttar Pradesh - Section

Section 23 in The U.P. Ground Water Department Subordinate Engineer's and Technician's Service Rules, 1992

23. Canvassing.

- No recommendations, either written or oral, other than those required under the rules, applicable to the post or service will be taken into consideration. Any attempt on the part of candidate to enlist support directly or indirectly for his candidature will disqualify him for appointment.