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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Assam - Subsection

Section 60(k) in Mising Autonomous Council Act, 1995

(k)Any other matter relating to election or election disputes in respect of which the Government deems it necessary to make rules under this section or in respect of which there is no provision in this act or the provision is insufficient and in the opinion of the Government, adequate provision is necessary.