Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 20 in Aircraft Rules, 1937

20. [ Certain rules not applicable to Gliders and Kites. [Substituted by Notification No. G.S.R. 327(E), dated 13.5.2021 (w.e.f. 23.3.1937).]

- The rule 7 shall not apply to gliders, and rules 5, 6, 7, 12, 15, 17, 19 and the rules in Part III, with the exception of rule 26, shall not apply to kites.] [Substituted by G.S.R. 1202, dated 23.7.1976.]