Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 6 in Bihar Rice & Paddy Procurement (Levy) Order, 2009 6. Payment of levy rice to the millers. - State Purchasing Agency (FCI) shall pay the cost including all costs of levy rice to millers of rice within 5 days.
