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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Maharashtra - Subsection

Section 25(2)(s) in The Maharashtra Universities Act, 1994

(s)[seven] [This word was substituted for the word 'six' by Maharashtra 55 of 2000, section 19(e).] persons, nominated by the Chancellor, who shall include distinguished educationists, scholars, social workers, women, persons belonging to the minorities, backward communities, industry and professions;