Securities Appellate Tribunal
Aahuti Rasik Mistry vs Sebi on 17 March, 2023
BEFORE THE SECURITIES APPELLATE TRIBUNAL
MUMBAI
Date: 17.03.2023
Misc. Application No. 375 of 2023
And
Misc. Application No. 376 of 2023
And
Appeal No. 284 of 2023
Arshad Hussain Warsi & Ors. ...Appellants
Versus
Securities and Exchange Board of India ...Respondent
Mr. Amit Agrawal, Advocate with Mr. Sumit Agrawal,
Mr. Rushin Kapadia, Mr. Pratham Darad, Ms. Radhika Yadav
and Mr. Tarun Toprani, Advocates i/b Regstreet Law Advisors
for the Appellants.
Mr. Gaurav Joshi, Senior Advocate with Mr. Feroze Patel,
Mr. Mihir Mody, Mr. Arnav Misra and Mr. Mayur Jaisingh,
Advocates i/b. K Ashar & Co. for the Respondent.
AND
Misc. Application No. 377 of 2023
And
Appeal No. 285 of 2023
Aahuti Rasik Mistry ...Appellant
Versus
Securities and Exchange Board of India ...Respondent
Mr. Sumit Agrawal, Advocate with Mr. Amit Agrawal,
Mr. Rushin Kapadia, Ms. Krithika Kataria and Mr. Atharv
Kotwal, Advocates i/b Regstreet Law Advisors for the
Appellant.
2
Mr. Sumit Rai, Advocate with Mr. Mihir Mody, Mr. Arnav
Misra and Mr. Mayur Jaisingh, Advocates i/b. K Ashar & Co.
for the Respondent.
ORDER:
1. Since the appeals have been taken up for admission, the urgency application is disposed off.
2. In view of the urgency involved in these matters the application for exemption of certified copy is allowed.
3. We have heard the learned counsel for the parties. Order reserved.
4. This order will be digitally signed by the Private Secretary on behalf of the bench and all concerned parties are directed to act on the digitally signed copy of this order. Certified copy of this order is also available from the Registry on payment of usual charges.
Justice Tarun Agarwala Presiding Officer Ms. Meera Swarup Technical Member PRERNA Digitally signed 17.03.2023 by PRERNA MANISH MANISH KHARE PK Date: 2023.03.20 KHARE 17:26:18 +05'30'