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Madhya Pradesh High Court

M/S Anoop Traders Nowgong vs The State Of Madhya Pradesh on 20 February, 2026

Author: Vivek Rusia

Bench: Vivek Rusia

                                                               1                               WP-49870-2025
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT JABALPUR
                                                       WP No. 49866 of 2025
                            (YASH TRADERS THROUGH ITS PROPRIETOR UTKARSH TIWARI Vs THE STATE OF MADHYA PRADESH
                                                               AND OTHERS )

                                                     WP/49867/2025, WP/49870/2025
                           Dated : 20-02-2026
                                 Shri Mukesh Agrawal - Advocate for the petitioner.
                                 Shri Rajvardhan Dutt Padraha - Government Advocate for the
                           respondent No.1/State.

Shri Siddharth Seth - Advocate for the respondent No.3.

Learned counsel for the respondents prays for time to file a short reply to justify the impugned action.

List immediately after two weeks.





                                   (VIVEK RUSIA)                                   (PRADEEP MITTAL)
                                       JUDGE                                            JUDGE
                           ak




Signature Not Verified
Signed by: ASHISH KOSHTA
Signing time: 23-02-2026
16:36:09