Madhya Pradesh High Court
M/S Anoop Traders Nowgong vs The State Of Madhya Pradesh on 20 February, 2026
Author: Vivek Rusia
Bench: Vivek Rusia
1 WP-49870-2025
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WP No. 49866 of 2025
(YASH TRADERS THROUGH ITS PROPRIETOR UTKARSH TIWARI Vs THE STATE OF MADHYA PRADESH
AND OTHERS )
WP/49867/2025, WP/49870/2025
Dated : 20-02-2026
Shri Mukesh Agrawal - Advocate for the petitioner.
Shri Rajvardhan Dutt Padraha - Government Advocate for the
respondent No.1/State.
Shri Siddharth Seth - Advocate for the respondent No.3.
Learned counsel for the respondents prays for time to file a short reply to justify the impugned action.
List immediately after two weeks.
(VIVEK RUSIA) (PRADEEP MITTAL)
JUDGE JUDGE
ak
Signature Not Verified
Signed by: ASHISH KOSHTA
Signing time: 23-02-2026
16:36:09