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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Haryana - Subsection

Section 9(1)(xvii) in Haryana Murrah Buffalo and Other Milch Animal Breed Rules, 2002

(xvii)to assist the Department of Animal Husbandry and Dairy Development in designing, planning and constructing any livestock health care unit, livestock product processing plants or ancillary plants, including civil works;