Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Entire Act] State of Maharashtra - Section Section 37 in The Maharashtra Medical Practitioners Act, 1961 37. [ Liberty to practise in rural areas. [[Section 37 was deleted by Maharashtra 40 of 2005 Section 2. w.e.f. 25.8.2005. Deleted section 37 reads as follows:-
