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[Cites 0, Cited by 0] [Section 420(2)] [Section 420] [Entire Act]

Nagpur Province - Subsection

Section 420(2)(h) in The City of Nagpur Corporation Act, 1948

(h)the division of electorate into wards [* * *] [These words 'or communities' were deleted, by Maharashtra 34 of 1965, Section 28(a)(iv).] and the allocation of Councillors thereto;