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State of Uttarakhand - Section

Section 22 in Quantum University Act, 2016

22. The Board of Management.

(1)The Board of Management shall consist, namely-
(a)The Vice-Chancellor - Chairman
(b)The Pro-Vice Chancellor, if any;
(c)One member nominated by the Chancellor;
(d)Five members, nominated by the LMD Educational & Research Foundation (Trust), Dehradun;
(e)Two Professors of the University, by rotation as nominated by the Chancellor;
(f)Two Deans of the faculties, by rotation as nominated by the Chancellor;
(g)The Registrar shall be non-member Secretary;
(2)The Board of Management shall be the Principal Managing body of the University.
(3)The powers and functions of the Board of Management shall be such as may be prescribed.