Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Awdhesh Kumar Verma vs American Methodist Mission on 25 August, 2017

Bench: Adarsh Kumar Goel, Uday Umesh Lalit

                                                  1

     ITEM NO.6                           COURT NO.11                 SECTION X

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s). 36208/2013
     (Arising out of impugned final judgment and order dated 17-04-2013
     in AFO No. 415/2012 passed by the High Court Of Uttarakhand At
     Nainital)

     AWDHESH KUMAR VERMA                                              Petitioner(s)

                                                 VERSUS

     AMERICAN METHODIST MISSION & ORS.                                Respondent(s)

     (FOR EX-PARTE STAY ON IA 3/2014
     FOR EXEMPTION FROM FILING O.T. ON IA 4/2016)

     WITH
     SLP(C) No. 6151/2015 (X)

     SLP(C) No. 36209/2013 (X)

     CONMT.PET.(C) No. 793/2016 In SLP(C) No. 36208/2013 (X)

     Date : 25-08-2017 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
                         HON'BLE MR. JUSTICE UDAY UMESH LALIT

     For Petitioner(s)             Mr.   M. Venkataramani,Sr.Adv.
                                   Mr.   Anurag Kashyap,Adv.
                                   Ms.   Mona K. Rajvanshi, AOR
                                   Mr.   R.K. Yadav,Adv.

                                   Mr.   Manoj Swarup,Adv.
                                   Ms.   Lalita Kohli,Adv.
                                   Mr.   Abhishek Swarup,Av.
                                   Mr.   Manoj Swarup And Co., AOR

     For Respondent(s)             Mr.   V. Shekhar,Sr.Adv.
                                   Mr.   Nishant Anand,Adv.
                                   Mr.   Sudhir Kumar,Adv.
                                   Mr.   Soumo Palit,Adv.
Signature Not Verified
                                   Mr.   Abhigya, AOR
Digitally signed by
MADHU BALA
Date: 2017.08.26

                                   Mr. Thakur Arvind Singh,Adv.
10:15:30 IST
Reason:


                                   Mr. Sudhir Kumar,Adv.
                                   Mr. Kailash Chand, AOR
                                        2

                         Mr. Sudhir Naagar, AOR
                         Mr. Sidharth K.,Adv.

                         Mr. Mona K. Rajvanshi, AOR

                         Mr. Pawanshree Agrawal, AOR

          UPON hearing the counsel the Court made the following
                             O R D E R

Learned counsel for the State of Uttrakhand states that proceedings pending before the State-authorities will be concluded within a period of two months from today. It will be open to the parties to present their view points before the concerned authority in accordance with law.

A copy of the final order be brought on record to this Court before the next dat e.

List the matters on 4th December, 2017.



(MADHU BALA)                                        (PARVEEN KUMARI PASRICHA)
COURT MASTER (SH)                                            BRANCH OFFICER