Supreme Court - Daily Orders
Awdhesh Kumar Verma vs American Methodist Mission on 25 August, 2017
Bench: Adarsh Kumar Goel, Uday Umesh Lalit
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ITEM NO.6 COURT NO.11 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 36208/2013
(Arising out of impugned final judgment and order dated 17-04-2013
in AFO No. 415/2012 passed by the High Court Of Uttarakhand At
Nainital)
AWDHESH KUMAR VERMA Petitioner(s)
VERSUS
AMERICAN METHODIST MISSION & ORS. Respondent(s)
(FOR EX-PARTE STAY ON IA 3/2014
FOR EXEMPTION FROM FILING O.T. ON IA 4/2016)
WITH
SLP(C) No. 6151/2015 (X)
SLP(C) No. 36209/2013 (X)
CONMT.PET.(C) No. 793/2016 In SLP(C) No. 36208/2013 (X)
Date : 25-08-2017 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. M. Venkataramani,Sr.Adv.
Mr. Anurag Kashyap,Adv.
Ms. Mona K. Rajvanshi, AOR
Mr. R.K. Yadav,Adv.
Mr. Manoj Swarup,Adv.
Ms. Lalita Kohli,Adv.
Mr. Abhishek Swarup,Av.
Mr. Manoj Swarup And Co., AOR
For Respondent(s) Mr. V. Shekhar,Sr.Adv.
Mr. Nishant Anand,Adv.
Mr. Sudhir Kumar,Adv.
Mr. Soumo Palit,Adv.
Signature Not Verified
Mr. Abhigya, AOR
Digitally signed by
MADHU BALA
Date: 2017.08.26
Mr. Thakur Arvind Singh,Adv.
10:15:30 IST
Reason:
Mr. Sudhir Kumar,Adv.
Mr. Kailash Chand, AOR
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Mr. Sudhir Naagar, AOR
Mr. Sidharth K.,Adv.
Mr. Mona K. Rajvanshi, AOR
Mr. Pawanshree Agrawal, AOR
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the State of Uttrakhand states that proceedings pending before the State-authorities will be concluded within a period of two months from today. It will be open to the parties to present their view points before the concerned authority in accordance with law.
A copy of the final order be brought on record to this Court before the next dat e.
List the matters on 4th December, 2017.
(MADHU BALA) (PARVEEN KUMARI PASRICHA) COURT MASTER (SH) BRANCH OFFICER