Delhi High Court - Orders
Ims Mercantiles Pvt. Ltd. & Anr vs Government Of Nct Of Delhi & Ors on 14 March, 2024
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~79
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3670/2024
IMS MERCANTILES PVT. LTD. & ANR. ..... Petitioners
Through: Mr. Bharat Gupta and Mr. Varun
Tyagi, Advocates.
versus
GOVERNMENT OF NCT OF DELHI & ORS. ..... Respondents
Through: Mr. Satyakam, ASC for GNCTD.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 14.03.2024
1. Learned Counsel for the Petitioners seeks permission to amend the prayers sought for in the writ petition in light of the judgment passed by the Apex Court in Esjaypee Impex Private Limited v. Assistant General Manager and Authorized Officer, Canara Bank, (2021) 11 SCC 537.
2. List on 08.04.2024.
SUBRAMONIUM PRASAD, J MARCH 14, 2024 hsk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/03/2024 at 02:02:56