Supreme Court - Daily Orders
U.O.I vs A.C Gangadharan on 2 July, 2014
ü ITEM NO.6 COURT NO.5 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 6868-6869/2014
(Arising out of impugned final judgment and order dated 20/03/2013
in WPC 6778/2011,20/03/2013 in WPC 7980/2011 passed by the High
Court Of Delhi At N. Delhi)
U.O.I Petitioner(s)
VERSUS
A.C GANGADHARAN & ANR. Respondent(s)
(with prayer for interim relief and office report)
Date : 02/07/2014 These petitions were called on for hearing
today.
CORAM : HON’BLE MR. JUSTICE ANIL R. DAVE
HON’BLE MR. JUSTICE VIKRAMAJIT SEN
For Petitioner(s) Mr. Maninder Singh, ASG
Mr. A. K. Srivastav, Adv.
Mr. Jitendra Mohapatra, Adv.
For Mr. B. Krishna Prasad, Adv.
For Respondent(s) Mr. Abhinav Mukerji, Adv.
Ms. Bihu Sharma, Adv.
Ms. Tanya Shree, Adv.
Ms. Purnima Krishna, Adv.
UPON hearing counsel the Court made the following
O R D E R
Rejoinder Affidavit be filed within two weeks from today. List on 30th July, 2014.
On the next date of hearing, relevant record shall also be kept ready for the Court by the learned counsel.
Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2014.07.05 10:54:38 IST Reason: (Jayant Kumar Arora) (Sneh Bala Mehra) Sr. P.A. Assistant Registrar