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[Cites 0, Cited by 0] [Section 12] [Entire Act]

UT Ladakh - Subsection

Section 12(7) in The University of Ladakh Act, 2018

(7)Where any temporary vacancy of a Vice-Chancellor occurs by reason of resignation, illness, leave or other cause, the University Council shall report the same to the Chancellor who shall make such arrangement for carrying on the duties of the Vice-Chancellor as he may think fit.