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[Cites 0, Cited by 0] [Section 69(4)] [Section 69] [Entire Act]

State of Odisha - Subsection

Section 69(4)(b) in The Orissa Luxury Tax Rules, 1995

(b)each form shall be serially machine numbered commencing from 0000001 to 1000000 and any subsequent print shall bear the prefix A, B, C, and so on.