Bombay High Court
Tirupati Balaji Enterprises vs Anthony P.Lewis And 10 on 13 March, 2019
Author: Anuja Prabhudessai
Bench: Anuja Prabhudessai
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION (SUITS) NO. 718 OF 2012
In
SUITS 553 OF 2012
Tirupati Balaji Enterprises ....Petitioner
V/S
Anthony P.lewis And 10 ....Respondent
WITH CHAMBER SUMMONS NO. 1015 OF 2012 In SUITS 553 OF 2012 Tirupati Balaji Enterprises ....Petitioner V/S Anthony P.lewis And 8 Ors. ....Respondent WITH CHAMBER SUMMONS NO. 995 OF 2012 In SUITS 553 OF 2012 Tirupati Balaji Enterprises ....Petitioner V/S Anthony P.lewis And 8 Ors. ....Respondent WITH CHAMBER SUMMONS NO. 1255 OF 2012 In SUITS 553 OF 2012 Tirupati Balaji Enterprises ....Petitioner Page 1/3 ::: Uploaded on - 13/03/2019 ::: Downloaded on - 14/03/2019 05:49:48 ::: V/S Anthony P.lewis And 8 Ors. ....Respondent WITH CHAMBER SUMMONS NO. 585 OF 2013 In SUITS 553 OF 2012 Tirupati Balaji Enterprises ....Petitioner V/S Anthony P.lewis And 10 Ors. ....Respondent WITH NOTICE OF MOTION (SUITS) NO. 1145 OF 2014 In SUITS 553 OF 2012 Tirupati Balaji Enterprises ....Petitioner V/S Anthony P.lewis And 10 Ors. ....Respondent WITH NOTICE OF MOTION (SUITS) NO. 957 OF 2016 In SUITS 553 OF 2012 Tirupati Balaji Enterprises ....Petitioner V/S Anthony P.lewis And 10 Ors. ....Respondent Mr Sayeed Mulani i/b Mulani & Co for Plaintiff Ms Nita Solanki i/b Kiran Jain & Co for Defendant No 1 Mr A J Almeida for Defendant Nos 3, 4, 6, 7, 8 and 9 Ms Amita Kamble i/b A R Bamne & Co for Defendant Nos 11 & 12 Page 2/3 ::: Uploaded on - 13/03/2019 ::: Downloaded on - 14/03/2019 05:49:48 ::: Mr Sharan Jagtiani a/w Mr Ganesh Ambekar i/b Thakore CORAM : SMT. ANUJA PRABHUDESSAI, J DATE : 13th March, 2019 P.C. :
Stand over to 27/03/2019 ( ASSOCIATE ) Page 3/3 ::: Uploaded on - 13/03/2019 ::: Downloaded on - 14/03/2019 05:49:48 :::